Section 48C in Saurashtra University (Amendment) Act, 1968
48C. Autonomous college to furnish reports etc. and inspection of such college.- (1) Every autonomous college shall furnish such reports, returns and other information as the Syndicate may require to enable it to judge the efficiency of the college.
(2)The Syndicate shall cause every autonomous college to be inspected from time to time by one or more competent persons authorised by it in this behalf.
