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Telangana High Court

Sc.St Bc Students Association, ... vs The Prl.Secretary To Govt., Social ... on 23 November, 2018

             HON'BLE SRI JUSTICE P. KESHAVA RAO
                    WRIT PETITION No.11036 of 2008
ORDER:

On 16.11.2018, there was no representation on behalf of the petitioner appearing party-in-person. Therefore, the matter is posted to today under the caption "for dismissal". Even today also, there is no representation. The writ petition is of the year 2008. From this it appears that the petitioner, party-in-person, is not interested to prosecute the writ petition.

Accordingly, the writ petition is dismissed for non- prosecution. No order as to costs.

Miscellaneous petitions, if any, shall also stand dismissed.

_____________________ P. KESHAVA RAO, J Date: 23.11.2018.

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