Punjab-Haryana High Court
Bhuna Co-Operative Sugar Mills Bhuna vs Ramesh Kumar And Others on 23 December, 2011
Author: Jaswant Singh
Bench: Jaswant Singh
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
HARYANA AT CHANDIGARH
C.R.No.4151 of 2011
Date of Decision: 23.12.2011
Bhuna Co-operative Sugar Mills Bhuna ....Petitioner
Versus
Ramesh Kumar and others ....Respondents
CORAM: HON'BLE MR. JUSTICE JASWANT SINGH Present: Mr. Vinod S Bhardwaj, Advocate for the petitioner/ Sugar Mill.
Mr. G.S. Virk, Advocate for respondent Nos.1 & 2. For orders, see C.R.No.4146 of 2011.
December 23, 2011 ( JASWANT SINGH ) manoj JUDGE