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State of Rajasthan - Section

Section 65 in The Rajasthan Revenue Courts Manual, 1956

65. Statement about erasures and admissions.

- Whenever any private document, other than a registered document or certificate copy, containing erasures, additions or inter lineations is produced by a party to a case it shall be accompanied by a statement clearly describing each such erasure addition or inter lineation, and signed by such party. Reference to such statement shall be made in the list with which the paper is filed.