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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(d) in The Juvenile Justice (Punjab) Rules, 1987

(d)in case she is required to travel by road on a long journey which cannot be completed during he day-time, arrangements are made for her stay during the night in an institution and in the absence of any institution then to any other safe place nearby;