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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(j) in Himachal Pradesh Board of School Education Act, 1968

(j)"Managing Committee" means the Managing Committee constituted by the foundation society or the governing body of a recognised institution;
(jj)[ "member" means a member of the Board and includes the Chairman and Vice-Chairman thereof;] [Clause (jj) added vide Act No. 15 of 1992.]