Section 22(y) in The West Bengal Motor Vehicles Rules, 1989
(y)shall be responsible for proper exhibition or production or maintenance of the following documents. as the case may be :-(i)part of the permit or temporary permit issued to the vehicle,(ii)certificate of insurance,(iii)certificate of registration,(iv)certificate of fitness,(v)tax token,(vi)driving/conductor licence,(vii)first aid box,(viii)an inflated extra tyre,(ix)tools boxes including jacks, etc.
