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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(2) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(2)It during or at the end of the period of trial such person is found to be unsuitable for the service of the Special Armed Force, he shall be reverted to his former substantive service or post.