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[Cites 0, Cited by 0] [Section 201(5)] [Section 201] [Entire Act]

Union of India - Subsection

Section 201(5)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)in case of working of tower wagon in station section the lines for which block is taken, shall be treated as deemed `obstructions' for the purpose of taking 'off' signals or train working or shunting. The affected line shall be protected by setting the points against such line and Stop plugs placed over the relevant point switches or buttons. Buzzer where provided shall also be switched;