Indian Kanoon - Search engine for Indian Law

Madras High Court

K. Vilvanatha Mudaliar vs Mannar Naidu on 13 July, 1914

Equivalent citations: 25IND. CAS.425, AIR 1915 MADRAS 20

JUDGMENT

1. No appeal lies. Vide Section 192 of the Madras Estates Land Act. The appeal is dismissed with costs.