Madhya Pradesh High Court
Inder Kumar vs The State Of Madhya Pradesh on 7 December, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 5065 of 2022 (INDER KUMAR Vs THE STATE OF MADHYA PRADESH) Dated : 07-12-2022 List this case along with CRA No.1738/2022.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
sm
Signature Not Verified
Signed by: SARSWATI
MEHRA
Signing time: 12/8/2022
12:01:41 PM