Section 3 in Statutes of the Jodhpur National University, Jodhpur, 2010
3. Tenure of nominated members.
- The tenure of membership of members in each category referred to in clauses (c), (d), (e) and (g) of sub-section (1) of Section 22 of the Act shall be for three years from the date of nomination. However, the persons so nominated shall be eligible for re-nomination for further terms.
