Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 228] [Entire Act] NCT Delhi - Subsection Section 228(2) in The New Delhi Municipal Council Act, 1994 (2)The Chairperson shall cause such street, drain or premises to be sufficiently lighted or guarded during night while under construction or repair.
