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NCT Delhi - Section

Section 13 in The Delhi Rent Control Rules, 1959

13. Recovery of possession from the lodger.

- An application by the manager of a hotel or the owner of a lodging house for a certificate under section 34 shall contain the grounds for the recovery of possession from the lodger of accommodation provided to him and shall be made in writing and accompanied by an affidavit in support of the allegations contained therein.