Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(5) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(5)When deck cargo is stoved against ship's bulwark or hatch coamings and at such a height that there is a danger to the dock worker of falling overboard or into the open hold, suitable fencing shall be provided to prevent such fall.