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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(r) in Railways Rates Tribunal (Procedure) Regulations, 1990

(r)Words and expressions used herein and not defined cither in these Regulations or in the Act. shall have the meanings respectively assigned lo them in the General Clauses Act, 1897 (10 of 1897);