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State of Bihar - Section

Section 1 in Bihar Minor Mineral Concession Rules, 1972

1. Short title, extent and commencement.

- (i) These Rules may be called the Bihar Minor Mineral Concession Rules, 1972.
(ii)They shall extend to the whole of the State of Bihar.
(iii)They shall come into force with effect from the date of publication in the Bihar Gazette.