Section 5 in The Central Electricity Regulatory Commission (Sharing of Revenue Derived from Utilisation of Transmission Assets for Other Business) Regulations, 2007
5. Reduction in Transmission Charges .-
The revenue sharable by the transmission owner in accordance with these regulations shall be utilised towards reduction of transmission charges payable by the beneficiaries of the assets utilised for other business in proportion to the transmission charges payable by them to the transmission owner and shall be adjusted on monthly basis in the bills of the respective month.
