Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 10 in The University of Rajputana (Second Amendment) Act, 1950 10. Amendment of section 13. - In sub-section (1) of section 13 of the said Acts, the words "and the Pro-Chancellor" shall be deleted.
