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Supreme Court - Daily Orders

Assistant Commissioner Of Income Tax vs Ajay Rawat on 8 August, 2023

Bench: S. Ravindra Bhat, Aravind Kumar

     ITEM NO.4                              COURT NO.5                  SECTION XVI-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                 No(s).   767/2023

     ASSISTANT COMMISSIONER OF INCOME TAX & ANR.                          Petitioner(s)

                                                    VERSUS

     AJAY RAWAT                                                           Respondent(s)

     (FOR ADMISSION and IA No.61417/2023-EX-PARTE STAY
      IA No. 61417/2023 - EX-PARTE STAY)

     Date : 08-08-2023 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                             HON'BLE MR. JUSTICE ARAVIND KUMAR


     For Petitioner(s)                 Mr. N Venkatraman, A.S.G.
                                       Mr. Raj Bahadur Yadav, AOR
                                       Mrs. Nisha Bagchi, Adv.
                                       Mr. A K Kaul, Adv.
                                       Mr. Udai Khanna, Adv.
                                       Mr. Shashank Bajpai, Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List along with SLP (C ) No. 6706/2023.

(HARSHITA UPPAL) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by Harshita Uppal Date: 2023.08.08 17:28:46 IST Reason: