Supreme Court - Daily Orders
Assistant Commissioner Of Income Tax vs Ajay Rawat on 8 August, 2023
Bench: S. Ravindra Bhat, Aravind Kumar
ITEM NO.4 COURT NO.5 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 767/2023
ASSISTANT COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
AJAY RAWAT Respondent(s)
(FOR ADMISSION and IA No.61417/2023-EX-PARTE STAY
IA No. 61417/2023 - EX-PARTE STAY)
Date : 08-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mrs. Nisha Bagchi, Adv.
Mr. A K Kaul, Adv.
Mr. Udai Khanna, Adv.
Mr. Shashank Bajpai, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List along with SLP (C ) No. 6706/2023.
(HARSHITA UPPAL) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by Harshita Uppal Date: 2023.08.08 17:28:46 IST Reason: