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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Warehousing Corporations Act, 1962

(3)It shall come into force on such [date] [18th March, 1963; vide Notification No. G.S.R. 463, dated 16-3-1963, see Gazette of India, Extraordinary, Pt II, Section 3(i), p. 155] as the Central Government may, by notification in the Official Gazette, appoint.
The date appointed is 18-3-1963 - See Gazette of India, 18-3-1963, Pt. II, Section 3(i), Ext., p. 155.The Act has been extended to and enforced on 1-1-1984 in Sikkim - See S.O. 529(E) of 1983 and G.S.R. 926(E) of 1983.