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[Cites 0, Cited by 5] [Section 3(1)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(1)(c) in Kerala Local Authorities (Prohibition of Defection) Act, 1999

(c)if an independent member not belonging to any coalition, joins any political party or coalition; he shall be disqualified for being a member of that local authority.