Bombay High Court
Hubtown Limited vs Deputy Commissioner Of Income Tax ... on 13 December, 2022
Bench: Dhiraj Singh Thakur, Abhay Ahuja
43 WP(L).29852.2022 OS.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 29852 OF 2022
Hubtown Limited ... Petitioner
Versus
Deputy Commissioner of Income-tax
Central Circle - 2(4), Mumbai & Ors. ... Respondents
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Mr. Upendra Lokegaonkar i/b Mint & Confreres, Advocate for the
Petitioner.
Mr. Suresh Kumar, Advocate for the Respondents.
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Digitally CORAM : DHIRAJ SINGH THAKUR AND
signed by
RUSHIKESH
RUSHIKESH V PATIL ABHAY AHUJA, JJ.
V PATIL Date:
2022.12.15 16:16:34 +0530 DATE : 13th DECEMBER, 2022.
P.C:
. Learned Counsel for the Respondents seeks and is granted further six weeks time to fle reply.
2. List on 20th March, 2023.
3. Ad-interim relief granted on 29th September, 2022 shall remain in force till next date.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.)
R.V. Patil 1 of 1