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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Jharkhand - Subsection

Section 61(c) in Jharkhand Panchayat Raj Act, 2001

(c)[ Election for constituting a Zila Parishad shall be got completed before the expiry of the term of office of a Zila Parishad specified in sub-section (a), and in case of its dissolution, before the expiry of a period of six months from the date of dissolution of the Zila Parishad; [Inserted by Jharkhand Act No. 7 of 2002 dated 17.1.2002.]