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[Cites 0, Cited by 0] [Section 200] [Entire Act]

State of Chattisgarh - Subsection

Section 200(d) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(d)no building worker remains on board scaffold, tools, material where it is, being shifted from one position to another position.