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[Cites 0, Cited by 2] [Section 159(1)] [Section 159] [Entire Act]

Union of India - Subsection

Section 159(1)(g) in The Companies Act, 1956

(g)its Directors, Managing Directors, [* * *] [ The words " managing agents, secretaries and treasurers" omitted by Act 53 of 2000, Section 68 (w.e.f. 13.12.2000).] [Managers and Secretaries] [ Substituted by Act 65 of 1960, Section 38, for " and managers" (w.e.f. 28.12.1960).], past and present: