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State of Rajasthan - Section

Section 87 in Rajasthan Forest Act, 1953

87. Act and to affect or impair certain rights of Rules.

- Nothing in this Act shall impair or otherwise affect such shooting, fishing or other rights of Rules of covenanting Slate or the members of their families as have been recognized in shikargahs, forests or other local areas by virtue of covenants entered into with the Rules or documents collateral thereto.