Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 415(14)] [Section 415] [Entire Act] Nagpur Province - Subsection Section 415(14)(c) in The City of Nagpur Corporation Act, 1948 (c)the date, place and manner of paying any tax or instalment of tax payable under this Act and the person to whom it shall be paid;