Supreme Court - Daily Orders
Devas Multimedia Private Limted vs Antrix Corporation Limited on 13 November, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.5 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).28434/2018
(Arising out of impugned final judgment and order dated 30-05-2018
in FAOOS No. 67/2017 passed by the High Court Of Delhi At New
Delhi)
DEVAS MULTIMEDIA PRIVATE LIMITED Petitioner(s)
VERSUS
ANTRIX CORPORATION LIMITED Respondent(s)
(FOR ADMISSION and I.R. and IA No.152879/2018-PERMISSION TO FILE
LENGTHY LIST OF DATES)
Date : 13-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Omar Ahmad, Adv.
Mr. Ishan Gaur, Adv.
Mr. Vikram Shah, Adv.
Mr. Sushal Tiwari, Adv.
For M/S. Cyril Amarchand Mangaldas Aor, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel appearing for the petitioner, list the matter on 19.11.2018.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.11.13 16:02:40 IST Reason: