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State of Odisha - Section

Section 6 in The Orissa Panchayat Samiti Budget Rules, 1969

6.

The receipt and expenditure of the Community Development Programme shown in the Budget estimate shall be indicated in detail in Budget notes referred to in Rule 5 according to the major, Sub-major, minor, detailed and Sub-heads of the State Budget operated by the Community Development Department in accordance with their instructions to Samiti from time to time.