Section 7(2) in Assam Health (Prohibition of Manufacturing, Trade, Advertisement, Storage, Distribution, Sale and Consumption of Zarda, Gutkha, Panmasala etc. Containing Tobacco and/or nicotine) Act, 2013
(2)The provisions of the Code of Criminal Procedure, 1973 (Central Act 2 of 1974), shall apply to every search and seizure made under this Act.
