Andhra Pradesh High Court - Amravati
K Aswini Kumar vs State Of Andhra Pradesh, on 11 September, 2025
APHC010251252020
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3396]
(Special Original Jurisdiction)
THURSDAY, THE ELEVENTH DAY OF SEPTEMBER
TWO THOUSAND AND TWENTY FIVE
PRESENT
THE HONOURABLE DR JUSTICE VENKATA JYOTHIRMAI PRATAPA
WRIT PETITION NO: 16501/2020
Between:
1. K ASWINI KUMAR, K.ASWINI KUMAR, S/O LATE K.RAM.AKRISHNA
AGED 48 YEARS, OCC BUSINESS, R/O H.NO. 10-53-205, EWS,
BLOCK-17, FLAT-9, NEHRUNAGAR COLONY, RAMANAGAR,
VISAKHAPATNAM - 530 002.
...PETITIONER
AND
1. STATE OF ANDHRA PRADESH, REP. BY PRINCIPAL SECRETARY,
HOME DEPARTMENT, SECRETARIAT, VELAGAPUDI, GUNTUR
DISTRICT
2. COMMISSIONER OF POLICE, POLICE BARRACKS, SURYABAGH,
VISAKHAPATNAM
3. THE STATION HOUSE OFFICER, THREE-TOWN POLICE STATION,
VISAKHAPATNAM.
...RESPONDENT(S):
Counsel for the Petitioner:
1. M SRIKANTH
Counsel for the Respondent(S):
1. GP FOR HOME
2
THE HONOURABLE DR JUSTICE VENKATA JYOTHIRMAI PRATAPA
WRIT PETITION NO: 16501 of 2020
ORDER:
This Writ Petition is filed under Article 226 of Constitution of India with the following prayer for:
"...pleased to issue a Writ, Order or direction particularly one in the nature of Writ of Mandamus declaring the action of the Respondents in not sending the body of the Petitioner's father for postmortem after exhuming as illegal and arbitrary and consequently direct the Respondents to conduct postmortem on the body of the Petitioner's father for determining the cause of death and take further action and pass....."
2. None represented for the petitioner.
3. Sri V.Farooq, learned Assistant Government Pleader for Home, on written instructions, would submit that the postmortem has been conducted on the body of the deceased as sought for in the present petition.
4. Recording the above said submission, the Writ Petition is disposed of. There shall be no order as to costs.
As a sequel thereto, miscellaneous petitions pending, if any, shall stand closed.
_________________________________________ Dr. JUSTICE VENKATA JYOTHIRMAI PRATAPA Date: 11.09.2025.
UPS 3 173 HON'BLE DR. JUSTICE VENKATA JYOTHIRMAI PRATAPA W.P.No.16501 of 2020 Dated.11.09.2025 UPS