Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(e) in General Rules and Directions for the Guidance of Contractors (e)Time allowed for the work to be reckoned from the 15th day after the date of written order to commence the work [..........] [Give Particulars and numbers.] months.
