Gujarat High Court
State Of Gujarat vs Mohmmed Iqbal @ Bhodo Yarubhai Kureshi - ... on 21 December, 2011
Author: Z. K. Saiyed
Bench: Z.K.Saiyed
CR.A/967/2011 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 967 of 2011
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STATE OF GUJARAT - Appellant(s)
Versus
MOHMMED IQBAL @ BHODO YARUBHAI KURESHI - Opponent(s)
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Appearance :
MR HL JANI, LD. ADDL. PUBLIC PROSECUTOR for Appellant(s) : 1,
None for Opponent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE Z.K.SAIYED
Date : 21/12/2011
ORAL ORDER
Appeal is admitted.
Registry is directed to issue bailable warrant in the sum of Rs.5,000/- (Rupees Five Thousand Only) against the respondent.
(Z. K. Saiyed, J) Anup