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[Cites 0, Cited by 0] [Section 208] [Entire Act]

State of Chattisgarh - Subsection

Section 208(1) in High Court of Chhattisgarh Rules, 2005

(1)Charges for preparation of copies (otherwise than by photocopying) shall be calculated per folio. A folio means a group of 175 words. If the entire text or the remainder after folios of 175 words each, to be copied is of less than 175 words, the said text or remainder as the case may be, shall be treated as one folio. In case of photocopy a folio shall be equal to one page of the text to be copied.