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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(d) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(d)the control and restrictions in relation to the constitution of standing committees and ad hoc committees under sub-section (5) of section 10;