Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 19 in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

19. Service of orders, etc.

- Every order or direction issued under Section 14 shall be served in such manner as may be prescribed.