Supreme Court - Daily Orders
Lt Col Reena Gairola vs Union Of India on 20 January, 2021
Bench: Indira Banerjee, Sanjiv Khanna
ITEM NO.8 Court 6 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).34/2021
LT COL REENA GAIROLA & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(WITH IA No.3869/2021-EX-PARTE STAY and IA No.3870/2021-EXEMPTION
FROM FILING AFFIDAVIT)
Date : 20-01-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. P.S. Patwalia, Sr. Adv.
Mr. Sudhanshu S. Pandey, Adv.
Mr. Gaichangpou Gangmei, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice.
2 Liberty to serve the Union of India through the Central Agency, in addition.
3 Tag with Writ Petition (C) No 1109 of 2020.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2021.01.20
17:02:10 IST
Reason: