Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(j) in Himachal Pradesh Passengers and Goods Taxation Act, 1955 (j)[ "State" means the State of Himachal Pradesh. [Clause (h) renumbered as clause (j) vide Act, No. 1 of 1997 w.e.f. 1.10.1996.]
