Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Assam - Subsection

Section 87(6) in Assam Co-Operative Societies Act, 2007

(6)A copy of report shall be supplied to any other member of the cooperative society, on payment of such fee as determined by the Registrar.