Section 3(b) in The Rajasthan State Warehousing Corporation Rules, 1975
(b)Five Directors shall be nominated by the State Government from amongst the following-(i)[the Secretary to Government, Agriculture Department, Rajasthan] [Amended by Order No. P. 5(84) Agri.-1/56, dated 14-11-1995, Published in Rajasthan Gazette, Extraordinary, Part I-B, dated 7-12-1995, page 179, w.e.f. 8-8-1995.];(ii)a representative of Finance Department, Government of Rajasthan, at least of the status of Deputy Secretary;(iii)the Registrar or Additional Registrar, Co-operative Societies, Rajasthan;(iv)a representative of Food Department, Government of Rajasthan;(v)the Director of Agriculture;(vi)the Chairman, Rajasthan State Co-operative Bank;(vii)a representative of the Traders;(viii)a representative of the producers;
