Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Chota Nagpur Division - Section

Section 60 in The Chota Nagpur Tenancy Rules, 1959

60. Notice of application. -

Notice, in the form contained in Schedule IX, shall be served on every person interested in the application, together with a copy of the application, or an extract therefrom, or a summary thereof, so far as the application concerns such person.