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Supreme Court - Daily Orders

Facebook Inc vs Union Of India on 19 August, 2019

Bench: Deepak Gupta, Aniruddha Bose

     ITEM NO.54                           COURT NO.13                  SECTION XVI-A

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil) No(s).1943-1946/2019

     FACEBOOK INC                                                      Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                             Respondent(s)

     (FOR ADMISSION and IA No.115963/2019-EX-PARTE STAY[ ALONGWITH THE
     PAPER BOOK OF W.P.(C)NO.679/2019
     IA No. 123520/2019 - INTERVENTION/IMPLEADMENT)

     Date : 19-08-2019 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DEEPAK GUPTA
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE

     For Petitioner(s)
                                   Mr.   Mukul Rohatgi, Sr. Adv.
                                   Mr.   Tejas Karia, Adv.
                                   Mr.   Ajit Warrier, Adv.
                                   Mr.   Vivek Reddy, Adv.
                                   Ms.   Richa Srivastava, Adv.
                                   Mr.   Nanda Gopal, Adv.
                                   Ms.   Devanshi, Adv.
                                   Mr.   Muthu Tangathurai, Adv.
                                   Mr.   Shashank Mishra, Adv.
                                   Ms.   Nayantara Narayan, Adv.
                                   Ms.   Preeti K., Adv.
                                   Mr.   Ujval Mohan, Adv.
                                   Mr.   S. S. Shroff, AOR

                                   Mr.   Virag Gupta, Adv.
                                   Mr.   Gaurav Pathak, Adv.
                                   Mr.   Sachin Mittal, AOR
                                   Ms.   Vinya Gupta, Adv.



     For Respondent(s)
                                   Mr.   K.K. Venugopal, A.G
                                   Mr.   Balaji Srinivasan, AAG
Signature Not Verified
                                   Mr.   Akash Chatterjee, Adv.
Digitally signed by
ARJUN BISHT
Date: 2019.08.19
                                   Mr.   Siddhant Kohli, Adv.
17:01:44 IST
Reason:                            Mr.   T.R.B. Sivakumar, AOR



                                                  1
          UPON hearing the counsel the Court made the following
                             O R D E R

List tomorrow i.e. 20.08.2019.

(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER 2