Supreme Court - Daily Orders
Facebook Inc vs Union Of India on 19 August, 2019
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.54 COURT NO.13 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).1943-1946/2019
FACEBOOK INC Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.115963/2019-EX-PARTE STAY[ ALONGWITH THE
PAPER BOOK OF W.P.(C)NO.679/2019
IA No. 123520/2019 - INTERVENTION/IMPLEADMENT)
Date : 19-08-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s)
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Tejas Karia, Adv.
Mr. Ajit Warrier, Adv.
Mr. Vivek Reddy, Adv.
Ms. Richa Srivastava, Adv.
Mr. Nanda Gopal, Adv.
Ms. Devanshi, Adv.
Mr. Muthu Tangathurai, Adv.
Mr. Shashank Mishra, Adv.
Ms. Nayantara Narayan, Adv.
Ms. Preeti K., Adv.
Mr. Ujval Mohan, Adv.
Mr. S. S. Shroff, AOR
Mr. Virag Gupta, Adv.
Mr. Gaurav Pathak, Adv.
Mr. Sachin Mittal, AOR
Ms. Vinya Gupta, Adv.
For Respondent(s)
Mr. K.K. Venugopal, A.G
Mr. Balaji Srinivasan, AAG
Signature Not Verified
Mr. Akash Chatterjee, Adv.
Digitally signed by
ARJUN BISHT
Date: 2019.08.19
Mr. Siddhant Kohli, Adv.
17:01:44 IST
Reason: Mr. T.R.B. Sivakumar, AOR
1
UPON hearing the counsel the Court made the following
O R D E R
List tomorrow i.e. 20.08.2019.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER 2