Supreme Court - Daily Orders
Union Public Service Commission vs Angesh Kumar on 2 September, 2014
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.802 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6159-6162/2013
U.P.S.C. ETC. Appellant(s)
VERSUS
ANGESH KUMAR & ORS. ETC. Respondent(s)
Date : 02/09/2014 These appeals were mentioned today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Appellant(s) Ms. Binu Tamta,Adv.(NP)
For Respondent(s) Mr. H.P. Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On a mention made by Mr. H.P. Sharma, learned counsel for the respondents, we direct to list the appeals for hearing in the third week of October, 2014, subject to overnight part-heard.
(Parveen Kr. Chawla) (Phoolan Wati Arora)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
Parveen Kumar Chawla
Date: 2014.09.02
17:36:30 IST
Reason: