Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Union Public Service Commission vs Angesh Kumar on 2 September, 2014

Bench: Jagdish Singh Khehar, Arun Mishra

               ITEM NO.802                           COURT NO.7                   SECTION XIV

                                        S U P R E M E C O U R T O F        I N D I A
                                                RECORD OF PROCEEDINGS

               Civil Appeal            No(s).   6159-6162/2013

               U.P.S.C. ETC.                                                      Appellant(s)

                                                           VERSUS

               ANGESH KUMAR & ORS. ETC.                                           Respondent(s)


               Date : 02/09/2014 These appeals were mentioned today.

               CORAM :
                                   HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
                                   HON'BLE MR. JUSTICE ARUN MISHRA


               For Appellant(s)             Ms. Binu Tamta,Adv.(NP)


               For Respondent(s)            Mr. H.P. Sharma, Adv.

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

On a mention made by Mr. H.P. Sharma, learned counsel for the respondents, we direct to list the appeals for hearing in the third week of October, 2014, subject to overnight part-heard.




               (Parveen Kr. Chawla)                                      (Phoolan Wati Arora)
                   Court Master                                           Assistant Registrar




Signature Not Verified

Digitally signed by
Parveen Kumar Chawla
Date: 2014.09.02
17:36:30 IST
Reason: