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Allahabad High Court

State Of U.P. vs Sompal Singh on 25 February, 2014

Bench: Ravindra Singh, Shashi Kant





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 1381 of 1994
 

 
Appellant :- State Of U.P.
 
Respondent :- Sompal Singh
 
Counsel for Appellant :- A.G.A.
 
Counsel for Respondent :- Apul Misra
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Shashi Kant,J.

Heard learned A.G.A.

Lower court's record has been received.

Office is directed to prepare the paper book of this appeal.

List immediately thereafter for final hearing before appropriate Bench.

Order Date :- 25.2.2014 Monika