Allahabad High Court
State Of U.P. vs Sompal Singh on 25 February, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 1381 of 1994 Appellant :- State Of U.P. Respondent :- Sompal Singh Counsel for Appellant :- A.G.A. Counsel for Respondent :- Apul Misra Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A.
Lower court's record has been received.
Office is directed to prepare the paper book of this appeal.
List immediately thereafter for final hearing before appropriate Bench.
Order Date :- 25.2.2014 Monika