Rajasthan High Court - Jodhpur
Dr. Om Prakash Jakhar vs State Of Raj. And Ors on 2 April, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 11534/2012
Dr. Om Prakash Jakhar
----Petitioner
Versus
State Of Raj. And Ors.
----Respondent
For Petitioner(s) : Mr. Navneet Singh
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 02/04/2019 An application has been filed by the petitioners seeking withdrawal of the writ petition on behalf of petition Nos.5 and 12.
For the reasons mentioned in the application, the same is allowed.
The writ petition, qua petitioner Nos.5 and 12, is dismissed as withdrawn. The names of petitioner Nos.5 and 12 be struck off fro the array of parties.
Amended cause title, if not already filed, be filed.
(ARUN BHANSALI),J 94-AK Chouhan/-
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