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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(2) in New Town, Kolkata Development Authority Act, 2007

(2)Within ninety days of receipt of any application under sub-section (1), the Chairman shall, after obtaining such technical views as he may deem proper, either accord approval to the layout platen such conditions as he may think fit or disallow it or ask for further information with respect to it.