Punjab-Haryana High Court
Banka Singh And Others vs State Of Punjab on 28 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.1605 of 2005 (O&M)
Land Reference No. 291 of 1999
Banka Singh and others
...... Appellants
Versus
State of Punjab
.... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: None for the parties. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 223 of 2004, titled Vijay Kumar and another Versus State of Punjab.
(RAJESH BINDAL) 28.10.2010 JUDGE sarita