Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1115 in Police Regulations, Bengal , 1943 1115. Index of crime. [§ 12, Act V, 1861]. - This register shall be maintained in B.P. Form No. 14 in the office of the Superintendent in accordance with the instructions, mutatis mutandis, contained in Appendix XI. The register need not be taken on tour by the Superintendent.
