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NCT Delhi - Section

Section 4 in High Court of Delhi Rules for Video Conferencing for Courts 2020

4. Facilities recommended for Video Conferencing

The following equipment is recommended for conducting proceedings by video conferencing at the Court Point and the Remote Point:
(i)Desktop , Laptop , mobile devices with internet connectivity and printer;
(ii)Device ensuring uninterrupted power supply ;
(iii)Camera:
(iv)Microphones and speakers ;
(V)Display unit;
(vi)Document visualizer ;
(vii)Provision of a firewall ;
(viii)Adequate seating arrangements ensuring privacy ;
(ix)Adequate lighting ; and
(x)Availability of a quiet and secure space .